Roshan Lal vs State Of Rajasthan
2023 Latest Caselaw 1674 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4368/2022

Roshan Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

10/02/2023

List the matter after one week.

(MADAN GOPAL VYAS),J 115-nidhi/-

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