Sushil Kumar Son Of Shri Noratmal vs State Of Rajasthan
2023 Latest Caselaw 1652 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 13026/2021

                                   Sushil Kumar Son Of Shri Noratmal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Alok Chaturvedi Mr. Shailendra Kumar For Respondent(s) : Mr. Akshay Sharma, AGC Mr. Rajneesh Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Counsel for the respondent seeks time to place some

documents relate to the purpose of adjudication of the matter on

record.

Prayer is allowed.

List this case after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /16

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