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M/S Ambuja Cement Ltd vs Jsw Cement Ltd
2023 Latest Caselaw 1632 Raj

Citation : 2023 Latest Caselaw 1632 Raj
Judgement Date : 9 February, 2023

Rajasthan High Court - Jodhpur
M/S Ambuja Cement Ltd vs Jsw Cement Ltd on 9 February, 2023
Bench: Vijay Bishnoi, Praveer Bhatnagar

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1070/2018

M/s Ambuja Cement Ltd

----Appellant Versus Jsw Cement Ltd

----Respondent Connected With D.B. Spl. Appl. Writ No. 1353/2018 Mineral State Trading Corporation Limited (Mstc)

----Appellant Versus Jsw Cement Limited

----Respondent

For Appellant(s) : Mr. Lalit Pareek for Mr. Sharad Kothari

For Respondent(s) : Mr. Ramit Mehta, Mr. Tarun Dudia, Mr. Saurabh Maheshwari

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

09/02/2023

At the request of learned counsel for the appellants, list

these matters on 16.2.2023.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J

97-98 msrathore/-

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