Mool Chand Meena S/O Shri ... vs State Of Rajasthan
2023 Latest Caselaw 1612 Raj/2

Citation : 2023 Latest Caselaw 1612 Raj/2
Judgement Date : 4 February, 2023

Rajasthan High Court

Mool Chand Meena S/O Shri ... vs State Of Rajasthan on 4 February, 2023

Bench: Ganesh Ram Meena

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 836/2021

                                   Mool Chand Meena S/o Shri Chittarmal Meena
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sumer Chand Sharma For Respondent(s) : Mr. Ghan Shyam Singh Rathore, G.A.

cum AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

Counsel for the petitioner has moved an application for early

listing of the case.

For the reasons stated in the application, application is

allowed.

List this case on 17.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /9