Shambhu Dayal Tailor S/O Sadhu Ram ... vs State Of Rajasthan
2023 Latest Caselaw 1611 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4335/2022

                                   Shambhu Dayal Tailor S/o Sadhu Ram Tailor,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rajeev Surana, Sr. Adv. with Mr. Suresh Kumar For Respondent(s) : Mr. Ghan Shyam Singh Rathore, G.A.

cum AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

List this case on 07.02.2023.

Investigating Officer is directed to remain present before the

Court on the next date to explain as to why he has not complied

with the order dated 10.08.2021

(GANESH RAM MEENA),J

ARTI SHARMA /20

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