Bhojraj Meena S/O Shri Nathulal ... vs State Of Rajasthan
2023 Latest Caselaw 1584 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Criminal Writ Petition No. 800/2022

                                   Bhojraj Meena S/o Shri Nathulal Meena
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sandeep Pathak For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

According to the office report, petitioner has not filed the

extra sets.

Counsel for the petitioner states that he will file the extra

sets within three days.

On filing of the extra sets, Office is directed to issue notice to

the unserved respondent/s.

List this case after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /4

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