Citation : 2023 Latest Caselaw 1583 Raj/2
Judgement Date : 4 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 428/2023
Rajender Kumar Sharma S/o Late Mool Chand Sharma,
----Petitioner
Versus
Smt. Pushplata Sharma W/o Late Mahender Singh
----Respondent
For Petitioner(s) : Mr. Suresh Chand For Respondent(s) : Mr. Prashant Sharma, PP
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
04/02/2023
List this case on 06.02.2023.
(GANESH RAM MEENA),J
ARTI SHARMA/58
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