Citation : 2023 Latest Caselaw 1575 Raj
Judgement Date : 9 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Spl. Appl. Writ No. 911/2018
Harsh Raj Verma And Ors.
----Appellant Versus State Of Rajasthan And Ors.
----Respondent Connected With D.B. Spl. Appl. Writ No. 957/2018 Vyas Dental College And Hospital,jodhpur
----Appellant Versus State And Ors
----Respondent D.B. Spl. Appl. Writ No. 958/2018 Aarti Sharma And Ors.
----Appellant Versus State And Ors.
----Respondent D.B. Spl. Appl. Writ No. 959/2018 A. Roselind Roveni And Ors.
----Appellant Versus State Of Rajasthan And Ors.
----Respondent D.B. Spl. Appl. Writ No. 963/2018 Mahendra Mension And Ors.
----Appellant Versus State Of Rajasthan And Ors.
----Respondent D.B. Spl. Appl. Writ No. 964/2018 Shubham Gupta And Ors.
----Appellant Versus State Of Rajasthan And Ors.
----Respondent D.B. Spl. Appl. Writ No. 1155/2018 The Dental Council Of India
(2 of 4) [SAW-911/2018]
----Appellant Versus State Of Rajasthan And Ors.q
----Respondent D.B. Spl. Appl. Writ No. 1184/2018 Shubhika Singhvi
----Appellant Versus State Of Rajasthan
----Respondent D.B. Spl. Appl. Writ No. 1272/2018 The Dental Council Of India
----Appellant Versus State Of Rajasthan And Ors.
----Respondent D.B. Spl. Appl. Writ No. 1273/2018 The Dental Council Of India
----Appellant Versus State Of Rajasthan
----Respondent D.B. Spl. Appl. Writ No. 1286/2018 The Dental Council Of India
----Appellant Versus State Of Rajasthan
----Respondent D.B. Spl. Appl. Writ No. 1287/2018 The Dental Council Of India
----Appellant Versus State Of Rajasthan
----Respondent D.B. Spl. Appl. Writ No. 1288/2018 The Dental Council Of India
----Appellant Versus State Of Rajasthan And Ors.
----Respondent
(3 of 4) [SAW-911/2018]
D.B. Spl. Appl. Writ No. 1289/2018 Dental Council Of India,
----Appellant Versus State Of Rajasthan And Ors.
----Respondent D.B. Spl. Appl. Writ No. 1308/2018 The Dental Council Of India
----Appellant Versus State Of Rajasthan And Ors.
----Respondent D.B. Spl. Appl. Writ No. 1310/2018 The Dental Council Of India,
----Appellant Versus State Of Rajasthan
----Respondent D.B. Spl. Appl. Writ No. 1311/2018 The Dental Council Of India
----Appellant Versus State Of Rajasthan And Ors.
----Respondent D.B. Spl. Appl. Writ No. 1316/2018 The Dental Council Of India
----Appellant Versus State Of Rajasthan
----Respondent D.B. Spl. Appl. Writ No. 1317/2018 The Dental Council Of India
----Appellant Versus State Of Rajasthan
----Respondent D.B. Spl. Appl. Writ No. 1340/2018 Aarushi Trehan
----Appellant Versus
(4 of 4) [SAW-911/2018]
State Of Rajasthan And Ors.
----Respondent D.B. Spl. Appl. Writ No. 1349/2018 The Rajasthan Dental College And Hospital
----Appellant Versus State Of Rajasthan
----Respondent D.B. Spl. Appl. Writ No. 1749/2018 Sewoj Bharali
----Appellant Versus State Of Rajasthan
----Respondent
For Appellant(s) : Dr. AA Bhansali
For Respondent(s) : Mr. Ravi Bhansali, Sr. Advocate assisted by Mr. Vipul Dharnia
Mr. Siddharth Mewara for Ms. Vandana Bhansali
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
09/02/2023
Put up before a Bench of which one of us (Justice Vijay
Bishnoi) is not a Member.
(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J
55-76 msrathore/-
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