Naresh Kumar vs State Of Rajasthan And Anr ...
2023 Latest Caselaw 1571 Raj/2

                                   [2023/RJJP/001764]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              4388/2017

                                   Naresh Kumar S/o Rameshwar, R/o Village Mauna
                                   Ka Bas, Tehsil Baswa, District Dausa, Rajasthan.
                                                                                           ----Petitioner
                                                                  Versus
                                   1.     State Of Rajasthan Through Pp.
                                                                                       ----Respondent

2. Rajni D/o Padam Singh, R/o Village Nimali, Tehsil And District Dausa, Rajasthan.

----Complainant/Respondent

For Petitioner(s) : None Present For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/02/2023

Even in second round, no one was present on

behalf of the petitioner to argue the matter.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /21

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