Rajasthan High Court - Jodhpur
The Dental Council Of India vs State Of Rajasthan on 9 February, 2023
Bench: Vijay Bishnoi, Praveer Bhatnagar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 911/2018
Harsh Raj Verma And Ors.
----Appellant
Versus
State Of Rajasthan And Ors.
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 957/2018
Vyas Dental College And Hospital,jodhpur
----Appellant
Versus
State And Ors
----Respondent
D.B. Spl. Appl. Writ No. 958/2018
Aarti Sharma And Ors.
----Appellant
Versus
State And Ors.
----Respondent
D.B. Spl. Appl. Writ No. 959/2018
A. Roselind Roveni And Ors.
----Appellant
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Spl. Appl. Writ No. 963/2018
Mahendra Mension And Ors.
----Appellant
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Spl. Appl. Writ No. 964/2018
Shubham Gupta And Ors.
----Appellant
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Spl. Appl. Writ No. 1155/2018
The Dental Council Of India
(2 of 4) [SAW-911/2018]
----Appellant
Versus
State Of Rajasthan And Ors.q
----Respondent
D.B. Spl. Appl. Writ No. 1184/2018
Shubhika Singhvi
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 1272/2018
The Dental Council Of India
----Appellant
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Spl. Appl. Writ No. 1273/2018
The Dental Council Of India
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 1286/2018
The Dental Council Of India
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 1287/2018
The Dental Council Of India
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 1288/2018
The Dental Council Of India
----Appellant
Versus
State Of Rajasthan And Ors.
----Respondent
(3 of 4) [SAW-911/2018]
D.B. Spl. Appl. Writ No. 1289/2018
Dental Council Of India,
----Appellant
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Spl. Appl. Writ No. 1308/2018
The Dental Council Of India
----Appellant
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Spl. Appl. Writ No. 1310/2018
The Dental Council Of India,
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 1311/2018
The Dental Council Of India
----Appellant
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Spl. Appl. Writ No. 1316/2018
The Dental Council Of India
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 1317/2018
The Dental Council Of India
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 1340/2018
Aarushi Trehan
----Appellant
Versus
(4 of 4) [SAW-911/2018]
State Of Rajasthan And Ors.
----Respondent
D.B. Spl. Appl. Writ No. 1349/2018
The Rajasthan Dental College And Hospital
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 1749/2018
Sewoj Bharali
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Dr. AA Bhansali
For Respondent(s) : Mr. Ravi Bhansali, Sr. Advocate
assisted by Mr. Vipul Dharnia
Mr. Siddharth Mewara for
Ms. Vandana Bhansali
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
09/02/2023
Put up before a Bench of which one of us (Justice Vijay
Bishnoi) is not a Member.
(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J
55-76 msrathore/-
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