Hemant Raj S/O Radhe Shyam vs The State Of Rajasthan
2023 Latest Caselaw 1537 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Writ Miscellaneous Application No. 2/2023

                                   Hemant Raj S/o Radhe Shyam
                                                                                                        ----Petitioner
                                                                         Versus
                                   The State of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MRS. JUSTICE SHUBHA MEHTA

Order

03/02/2023

The review of the judgment & order dated 15/12/2022 is

sought.

No one appears to press the review application.

In the ends of justice, we adjourn the matter to be listed

after two weeks.

(SHUBHA MEHTA),J (PANKAJ MITHAL),CJ

ANIL KUMAR GOYAL /14

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