Lrs Of Peer Singh And Ors vs Devi Singh And Ors
2023 Latest Caselaw 1511 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9838/2017

Lrs Of Peer Singh And Ors.

----Petitioner Versus Devi Singh And Ors.

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE DR. JUSTICE NUPUR BHATI

Order

08/02/2023

Application (I/A No. 01/22) has been preferred on behalf of

counsel for the petitioners with a prayer for extension of interim

order dated 29.08.2017.

A perusal of the interim order dated 29.08.2017 makes it

clear that the same was absolute.

However, in view of the Hon'ble Apex Court judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299. The interim

order dated 29.08.2017 is extended for a further period of six

months or till the disposal of the suit whichever is earlier.

The application for extension of interim order is disposed of.

List the matter on 10.03.2023.

(DR. NUPUR BHATI),J 17-amit/-

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