Iqbal S/O Kallu Hussain vs State Of Rajasthan ...
2023 Latest Caselaw 1505 Raj/2

                                   [2023/RJJP/001442]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 153/2023

                                   Iqbal S/o Kallu Hussain
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mahendra Meena, PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/02/2023

List this case after one week.

(GANESH RAM MEENA),J

ARTI SHARMA /101

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