State Public Information Officer vs Dinesh Kumar Saini ...
2023 Latest Caselaw 1396 Raj/2

Citation : 2023 Latest Caselaw 1396 Raj/2
Judgement Date : 2 February, 2023

Rajasthan High Court

State Public Information Officer vs Dinesh Kumar Saini ... on 2 February, 2023

Bench: Mahendar Kumar Goyal

                                   [2023/RJJP/001335]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 19565/2017

                                    State Public Information Officer Cum Development Officer,
                                    Panchayat Samiti Khandela District Sikar Rajasthan
                                                                                                      ----Petitioner
                                                                       Versus
                                    Dinesh Kumar Saini S/o Shri Arjunlal, Maliyan Ki Badi Dhani,
                                    Ward No.8, Village Post Thoi, Tehsil Srimadhopur District Sikar
                                    Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Ms. Sheetal Mirdha, AAG assisted by Mr. Prateek Singh For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

02/02/2023

Learned counsel for the petitioner submits that the writ

petition is rendered infructuous as the direction issued vide

judgment dated 15.06.2017 stands complied with.

The writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/2