Mannalal S/O Pokhar Ram vs Ghanhanuman Singh @ Hanuman Singh ...
2023 Latest Caselaw 1395 Raj/2

                                   [2023/RJJP/001279]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7519/2019

                                   Mannalal S/o Pokhar Ram, R/o Narodara, Tehsil Laxmangarh,
                                   District Sikar Presently Residing At Shiv Shakti General Store,
                                   Sultan Niwas, Lalsinghji Ka Dera, Station Road, Sikar (Raj.)
                                                                                   ----Petitioner/Non-Petitioner
                                                                        Versus
                                   Hanuman Singh Shekhawat S/o Shri Sultan Singh, R/o Sultan
                                   Niwas, Lalsinghji Ka Dera, Ward No. 34, (Old 27), Station Road,
                                   Sikar (Raj.)
                                                                                        ----Respondent/Applicant

For Petitioner(s) : Mr. Sanjay Rahar For Respondent(s) : Mr. Harsh Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment

02/02/2023

Learned counsel for the petitioner submits that this writ

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/03

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