Manager Raj Patrika Pvt Ltd vs Ms Kumkum Sharma
2023 Latest Caselaw 1387 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 253/2018

                                   Manager Raj Patrika Pvt Ltd
                                                                                                     ----Appellant
                                                                      Versus
                                   Ms Kumkum Sharma
                                                                                                   ----Respondent

For Appellant(s) : Mr. Mahendra Singh with Ms. Nandini Bhown For Respondent(s) : Mr. Rajendra Prasad, Sr. Adv. with Ms. Harshita Thakral Ms. Shefali Sharma

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/02/2023

List this case on 07.02.2023.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA/43

Powered by TCPDF (www.tcpdf.org)