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Raman vs State Of Rajasthan ...
2023 Latest Caselaw 1248 Raj

Citation : 2023 Latest Caselaw 1248 Raj
Judgement Date : 2 February, 2023

Rajasthan High Court - Jodhpur
Raman vs State Of Rajasthan ... on 2 February, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/003382]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 131/2023

Raman S/o Teja, Aged About 40 Years, R/o Rangela Police Station Chorasi District Dungarpur.

(Lodged In District Jail, Dungarpur)

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Jagatveer Singh Deora For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

02/02/2023 izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu vUrxZr /kkjk 439 n.M izfØ;k lafgrk iqfyl Fkkuk jkelkxM+k] ftyk Mwaxjiwj esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] vijk/k vUrxZr /kkjk 366] 376] 201] 297] [email protected] Hkkjrh; naM lafgrk ds ekeys esa izLrqr gqvk gSA geus cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA izkFkhZ&vfHk;qDr ds ;ksX; vf/koDrk dh vksj ls ;g rdZ izLrqr fd;k x;k fd bl ekeys esa izkFkhZ&vfHk;qDr ij /kkjk 376 Hkkjrh; naM lafgrk dk >wBk vkjksi yxk;k x;k gS] /kkjk 376 Hkkjrh; naM lafgrk ds laca/k esa dksbZ lk{; bl ekeys esa ugha gSA vU; vfHk;qDrx.k dh tekur iwoZ esa gks pqdh gSA bl izdj.k esa vkjksi&i= izLrqr gks pqdk gSA izkFkhZ&vfHk;qDr fnukad 19-09-2022 ls U;kf;d vfHkj{kk esa gSA vr% bl vk/kkj ij izkFkhZ&vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, e`rdk dh cgu Jherh xksjh ds c;ku dh vksj /;ku vkdf"kZr djrs gq, izkFkhZ&vfHk;qDr ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA

[2023/RJJD/003382] (2 of 2) [CRLMB-131/2023]

eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA bl ekeys esa cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks en~nsutj j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izdj.k ds rF;ksa o ifjfLFkfr;ksa o vfHk;qDr ds U;kf;d vfHkj{kk esa jgus dh vof/k ds rF; dks ns[krs gq, izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSA ifj.kker% izkFkhZ&vfHk;qDr dk tekur vkosnu i= Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZ&vfHk;qDr je.k iq= rstk mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa fopkj.k U;k;ky; esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 46-GauravG/-

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