Alla Bax S/O Sh. Nanika vs Jagdish Prasad S/O Sh. Lachari Ram ...
2023 Latest Caselaw 6612 Raj/2

Rajasthan High Court

Alla Bax S/O Sh. Nanika vs Jagdish Prasad S/O Sh. Lachari Ram ... on 4 December, 2023

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2023:RJ-JP:37627]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                        S.B. Civil Miscellaneous Appeal No. 6080/2018

                                   Alla Bax S/o Sh. Nanika, Aged About 57 Years, R/o
                                   Paraua, Tehsil Sepau District Dholpur,(Raj.).
                                                                                            ----Appellant
                                                                   Versus
                                   1.     Jagdish Prasad S/o Sh. Lachari Ram, Aged
                                          About 39 Years, R/o Moreda, Sub-Tehsil And
                                          Ps- Mania District Dholpur (Raj.).
                                   2.     The United India Insurance Company Ltd.
                                          Through Branch Manager, Branch Dhoolkot
                                          Road, Dholpur, Rajasthan.
                                   3.     Ashok Kumar S/o Sh. Bholaram, R/o Jain
                                          Nagar, Firojabad Uttar Pradesh.
                                                                                      ----Respondents

For Appellant(s) : None For : None Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/12/2023

No one was present on behalf of the appellant

even in second round.

In view of above, the civil misc. appeal is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /40

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