Surendrakhant vs State Of Rajasthan And Ors. ...
2023 Latest Caselaw 10405 Raj

Rajasthan High Court - Jodhpur

Surendrakhant vs State Of Rajasthan And Ors. ... on 4 December, 2023

                                   [2023:RJ-JD:42079]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                    S.B. Civil Writ Petition No. 6897/2018

                                   Surendrakhant S/o Badamilalkhant, R/o Mandela Pada, Post-
                                   Bori, Tehsil- Gari, Dist. Banswara.
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.       State Of Rajasthan Through The Secretary, Department
                                            Of Education, Government Of Rajasthan, Jaipur.
                                   2.       Secretary, Department Of Rural And Panchayati Raj,
                                            Jaipur, Rajasthan.
                                   3.       Director,   Elementary         Education        Department,      Bikaner,
                                            District- Bikaner, Rajasthan.
                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr B.S. Deora
                                   For Respondent(s)          :



                                                  HON'BLE MR. JUSTICE ARUN MONGA

Judgment / Order (oral)

04/12/2023

Learned counsel for the petitioner states that the writ

petition has been rendered infructuous and seeks permission to

withdraw the same.

Ordered accordingly.

(ARUN MONGA),J 137-MMA/-

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