Citation : 2023 Latest Caselaw 10352 Raj
Judgement Date : 2 December, 2023
[2023:RJ-JD:41808]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 9145/2022
Arjun Singh S/o Pukhraj, Aged About 21 Years, B/c Mali, R/o
Salawas, Boranada, Jodhpur City (Raj.). (Behind The Bar Since
26-03-2019) (Lodged In Central Jail, Jodhpur).
----Petitioner
Versus
1. State Of Rajasthan, Through Pp
2. Jagdish S/o Kishna Ram, B/c Meghwal, R/o Meghwalo Ka
Bass, Pal Village, Ps Boranada, Jodhpur.
----Respondents
For Petitioner(s) : Mr. Rajesh Choudhary
For Respondent(s) : Mr. B.R. Bishnoi, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
02/12/2023
Learned Public Prosecutor has informed this Court that the
evidence of the prosecution as well as the defence has already
been completed in the trial pending against the petitioner and the
matter is kept for final arguments.
In view of the above, I do not want to enlarge the petitioner
on bail.
Hence, this bail application is dismissed.
(VIJAY BISHNOI),J 2-DivyaTak/-
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