Citation : 2023 Latest Caselaw 5708 Raj
Judgement Date : 7 August, 2023
(1 of 1) [CW-2341/2022]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 9310/2013
Fareed
----Petitioner
Versus
State And Ors
----Respondent
For Petitioner(s) : Mr. Sunil Vyas.
For Respondent(s) : Mr. Sanjeet Purohit.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order
07/08/2023
Learned counsel for the respondents point out that the
present petitioner had already challenged the process afresh in
the subsequent writ petition filed in year 2021 before this Court
and the judgment for which is reserved.
In light of such submission, the instant petition is dismissed
with liberty to the petitioner to pursue his remedy in the writ
petition which is being adjudicated by this Court appropriately.
(DR. PUSHPENDRA SINGH BHATI), J.
521-/Jitender//-
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