Shobha Lal vs Banshi Lal And Anr. ...
2023 Latest Caselaw 5537 Raj

[2023:RJ-JD:24577]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Restoration No. 45/2018

Shobha Lal S/o Bheru Lal @ Ranglal, B/c Jain Chordia, R/o Paldi, Tehsil Asind, District Bhilwara.

----Petitioner Versus

1. Banshi Lal S/o Laluram, B/c Anchaliya, R/o Kapasan Railway Station, Tehsil Kapasan, District Chittorgarh.

2. Mst. Shanta Devi W/o Banshi Lal, B/c Anchaliya, R/o Kapasan Railway Station, Tehsil Kapasan, District Chittorgarh.

                                                                                                          ----Respondents


                                   For Petitioner(s)              :    Mr. Nitin Trivedi
                                   For Respondent(s)              :    -

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

02/08/2023

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(YOGENDRA KUMAR PUROHIT),J

77-mayank/-

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