Sunita Devi W/O Radha Kishan vs Mohar Singh S/O Late Pratap Singh ...
2023 Latest Caselaw 4452 Raj/2

[2023:RJ-JP:20288]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Revision Petition No. 214/2019

1.       Sunita Devi W/o Radha Kishan, Aged About 40 Years, R/o
         Ward No. 1, Bhartiya School, Reengus, Tehsil Shri
         Madhopur, District Sikar Rajasthan
2.       Anita Devi W/o Jagdish Prasad, R/o Purana Court Gali,
         Khatu Mod, Reengus, Tehsil Shri Madhopur, District Sikar
         Rajasthan
3.       Jagdish S/o Shivchand, R/o Purana Court Gali, Khatu
         Mod, Reengus, Tehsil Shri Madhopur, District Sikar
         Rajasthan
4.       Sunil Kumar S/o Pratap Singh, R/o Lamba Gothda, Tehsil
         Chidawa, District Jhunjhunu At Present Residing At
         Shyam Nagar, Reengus Tehsil Shri Madhopur, District
         Sikar Rajasthan
                                   ----Petitioners/Applicants/Defendants
                                     Versus
1.       Mohar Singh S/o Late Pratap Singh Khara, Aged About 48
         Years, R/o Village Bharni Tehsil Shri Madhopur, District
         Sikar Rajasthan
                               Respondent/Plaintiff/Non-Applicant

2. Jhamki Devi D/o Lt. Mali Ram, Aged About 65 Years, R/o Dhani, Baloda Wali Khatu Road, Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

3. Ganpat Ram S/o Lt. Mali Ram, Aged About 30 Years, R/o Dhani, Baloda Wali Khatu Road, Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

4. Makhan Lal S/o Lt. Mali Ram, Aged About 26 Years, R/o Dhani, Baloda Wali Khatu Road, Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

5. Kamla Devi D/o Lt. Mali Ram, Aged About 32 Years, R/o Dhani, Baloda Wali Khatu Road, Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

6. Geeta Devi D/o Lt. Mali Ram, Aged About 34 Years, R/o Dhani, Baloda Wali Khatu Road, Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

7. Prem Devi D/o Lt. Mali Ram, Aged About 24 Years, R/o Dhani, Baloda Wali Khatu Road, Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

8. Raghuveer S/o Lt. Mali Ram, Aged About 22 Years, R/o Dhani, Baloda Wali Khatu Road, Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

9. Seeta Devi D/o Lt. Mali Ram, Aged About 28 Years, R/o Dhani, Baloda Wali Khatu Road, Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

10. Patwari Halka, Patwar Bhawan, Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

[2023:RJ-JP:20288] (2 of 2) [CR-214/2019]

11. Girdawar, Patwar Bhawan, Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

12. Up Panjiyak, Panjiyan Karyalay, Tehsil Shri Madhopur, District Sikar Rajasthan

13. Bhumidari Tehsildar, Tehsil Karyalay, Tehsil Shri Madhopur, District Sikar Rajasthan

14. Upkhand Adhikari, Shri Madhopur, District Sikar Rajasthan

15. Brahm Lal Jat S/o Unknown, R/o Not Known, Working As Upkhand Adhikari, Shri Madhopur District Sikar, Rajasthan

16. Thana Adhikari, Police Thana Reengus, Tehsil Shri Madhopur, District Sikar Rajasthan

17. State Of Rajasthan Through District Collector, Sikar Rajasthan

----Respondents/Defendants/Non-Applicants

For Petitioner(s) : Mr. Sajay Khedar For Respondent(s) : Mr. Sultan Singh Kuri

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

31/08/2023

Learned counsel for the petitioners submits that this revision

petition is rendered infructuous.

The revision petition is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/154

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