Himanshu Singh Choudhary S/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 4397 Raj/2

                                   [2023:RJ-JP:19865]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6722/2022

                                   Himanshu Singh Choudhary S/o Omveer Singh,
                                   Resident Of Mandawra, Nai Mandi, Hinduan Karauli
                                   District Karauli (Raj).
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State         Of     Rajasthan,           Through        Public
                                          Prosecutor.
                                   2.     Director General Of Police, Phq, Jaipur.
                                   3.     Superintendent           Of Police, Karauli District,
                                          Karauli.
                                   4.     Sho Police Station, Hinduan, District Karauli
                                          (Raj).
                                                                                      ----Respondents

For Petitioner(s) : Mr. Ananth Shankar Sharma, Adv.

For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

29/08/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /669

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