Sunil Kumar Sharma S/O Madanlal ... vs Shri N.L. Meena (Ias) ...
2023 Latest Caselaw 4334 Raj/2

                                   [2023:RJ-JP:19596]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 250/2022
                                                                            In
                                                    S.B. Civil Writ Petition No.14394/2021

                                   Sunil Kumar Sharma S/o Madanlal Sharma, Aged About 34
                                   Years, Resident Of 16, Keshav Nagar, Bajaria, Sawaimadhopur
                                   ( Raj.)
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.         Shri N.L. Meena (IAS), Secretary, Department Of
                                              Technical    Education,    Govt. Of Rajasthan, Govt.
                                              Secretariat, Jaipur (Raj.)
                                   2.         Shri N.k. Gupta, Director, Directorate Of Technical
                                              Education (Training, E-6, Residence Road, Jodhpur (Raj.)
                                   3.         Shri Sugar Singh Meena, Deputy Director, Technical
                                              Education (Training) Zonal Office, Bharatpur (Raj.)
                                   4.         Shri   Kamlesh  Meena,      Superintendent/    Principal,
                                              Government Technical Training Institute, Sawaimadhopur
                                              (Raj.)
                                   5.         State Of Rajasthan, Through Principal Secretary,
                                              Department Of Technical Education, Govt. Of Rajasthan,
                                              Govt. Secretariat, Jaipur.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. G.S. Gouttam for Mr. R.K. Gouttam For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

28/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/59

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