Phabuli vs Shri Abhimanyu Kumar Dist ...
2023 Latest Caselaw 4175 Raj/2

                                   [2023:RJ-JP:18952]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 1524/2017

                                                                             In

                                                     S.B. Civil Writ Petition No.10848/2017

                                   Phabuli W/o Late Shri Mangi Lal, aged about 86 years, R/o
                                   Village Kema, Tehsil Nadoti, Distt. Karauli Raj.
                                                                                                      ----Petitioner
                                                                         Versus
                                   1.          Shri Abhimanyu Kumar, District Collector, Karauli.
                                   2.          State Of Rajasthan Through District Collector Karauli.
                                                                                    ----Respondents/Contemnors

For Petitioner(s) : Mr. Lokesh Sharma For Respondent(s) : Mr. Akshay Sharma, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/167

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