Smt. Ramrati Wife Of Shri Madanlal vs Laxmi Wife Of Karan ...
2023 Latest Caselaw 4165 Raj/2

[2023:RJ-JP:19100]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 25850/2018

Smt. Ramrati Wife Of Shri Madanlal, R/o Bayana Gate, Kasba,
Veir, Tehsil Veir, District Bharatpur, Rajasthan.
                                                                    ----Petitioner
                                    Versus
1.       Laxmi Wife Of Karan, Resident Of Bayana Gate, Kasba
         Veir, District Bharatpur, Rajasthan.
2.       Tara S/o Shri Sohanlal, Resident Of Bayana Gate, Kasba
         Veir, District Bharatpur, Rajasthan.
3.       Batto Wife Of Shri Tara, Resident Of Bayana Gate, Kasba
         Veir, District Bharatpur, Rajasthan.
4.       Prahlad Son Of Mangti, Resident Of Bayana Gate, Kasba
         Veir, District Bharatpur, Rajasthan.
5.       Karann S/o Tara, Resident Of Bayana Gate, Kasba Veir,
         District Bharatpur, Rajasthan.
6.       Girdhari Lal S/o Shri Lalua Ram, Resident Of Bayana Gate
         Kasba Veir, District Bharatpur, Rajasthan.
7.       Nathiya Wife Of Kalua Ram, Resident Of Bayana Gate
         Kasba Veir, District Bharatpur, Rajasthan.
                                                                 ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2023:RJ-JP:19100] (2 of 2) [CW-25850/2018]

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /24

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