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Dr. Chiranji Lal Sihag S/O Shri Ram ... vs Prof. R.K. Kothari Vice ...
2023 Latest Caselaw 4155 Raj/2

Citation : 2023 Latest Caselaw 4155 Raj/2
Judgement Date : 24 August, 2023

Rajasthan High Court
Dr. Chiranji Lal Sihag S/O Shri Ram ... vs Prof. R.K. Kothari Vice ... on 24 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:19013]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Contempt Petition No. 38/2019
                                                                             In
                                                     S.B. Civil Writ Petition No.13021/2017

                                    Dr. Chiranji Lal Sihag S/o Shri Ram Karan Sihag, Aged About 62
                                    Years, R/o 912 Barkat Nagar Near Kissan Marg Tonk Road Jaipur
                                    Rajasthan Retired Associate Professor in the Faculty Of History
                                    University Of Rajasthan Jaipur.
                                                                                                      ----Petitioner
                                                                         Versus
                                    1.         Prof. R.k. Kothari Vice Chancellor University Of Rajasthan,
                                               Jaipur Rajasthan
                                    2.         Kesharlal Meena Registrar University Of Rajasthan, Jaipur
                                               Rajasthan
                                    3.         State Govt. Of Rajasthan Through Principal Secretary
                                               Department Of Higher Education, Govt. Of Raj.
                                               Secretariat Jaipur Raj. Jaipur
                                                                                ----Contemnors/Non-Petitioners


                                   For Petitioner(s)           :     Ms. Nikita Yadav
                                                                     Ms. Neha Goyal on behalf of
                                                                     Mr. Shiv Charan Gupta
                                   For Respondent(s)           :     Mr. Ajit Maloo

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly. Pending

application also stands disposed of.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/14

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