Polu (Deceased) Son Of Late Devi vs State Of Rajasthan ...
2023 Latest Caselaw 4121 Raj/2

[2023:RJ-JP:19088]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 444/2019

1.       Polu (Deceased) Son Of Late Devi, Through Legal
         Representatives
2.       Radha Wife Of Late Polu, Resident Of Gram Panchayat
         Baral Ii, Vijay Nagar, Tehsil Vijay Nagar, District Ajmer.
3.       Ramchandra      Son     Of     Late     Polu,      Resident   Of   Gram
         Panchayat Baral Ii, Vijay Nagar, Tehsil Vijay Nagar, District
         Ajmer.
4.       Lali D/o Late Polu, Resident Of Gram Panchayat Baral Ii,
         Vijay Nagar, Tehsil Vijay Nagar, District Ajmer.
5.       Kaushlya D/o Late Polu, Resident Of Gram Panchayat
         Baral Ii, Vijay Nagar, Tehsil Vijay Nagar, District Ajmer.
6.       Nosar @ Kali D/o Late Polu, Resident Of Gram Panchayat
         Baral Ii, Vijay Nagar, Tehsil Vijay Nagar, District Ajmer.
7.       Norat S/o Late Polu, Resident Of Gram Panchayat Baral Ii,
         Vijay Nagar, Tehsil Vijay Nagar, District Ajmer.
                                                                   ----Petitioners
                                    Versus
1.       State Of Rajasthan, Through Chief Secretary, Revenue
         Secretariat, Jaipur.
2.       District Collector, Ajmer.
3.       Sub Division Officer Masooda, Ajmer.
4.       Tehsildar, Vijay Nagar, Ajmer
                                                                 ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/08/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

[2023:RJ-JP:19088] (2 of 2) [CW-444/2019]

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /63

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