Dr Pooja And Anr vs State Of Rajasthan And Ors ...
2023 Latest Caselaw 4088 Raj/2

[2023:RJ-JP:18840]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

        S.B. Criminal Writ Petition No. 369/2018
1.     Dr. Pooja W/o Indra Raj Meena, D/o Sh.
       Jageram Jorasiya, R/o 115, New Gopal Vihar
       Police Line Baran Road, Kota, At Present R/o
       B-66, Moti Nagar Ext. Thekda Road, Baran
       Road, Kota.
2.     Indra Raj Meena S/o Sh. Moolchand, R/o
       Village       Chainpura,          Mohanpura,          Jaipur,   At
       Present B 66, Moti Nagar Ext, Thekda Road,
       Baran Road, Kota.                                 ----Petitioners
                                Versus
1.     State     Of     Rajasthan          Through         The    Home
       Secretary, Govt. Of Rajasthan, Government
       Secretariat, Jaipur,
2.     The Superintendent Of Police, Kota, Raj.
3.     The Station House Officer, Police Station
       Borkhera, Kota, Raj.
4.     Krishna Kumar Meena S/o Sh. Moolchand, R/o
       Village Chainpura, Mohanpura, Jaipur.
5.     Ashish Jorasiya S/o Sh. Jegaram Jorasiya, R/o
       115, New Gopal Vihar Police Line Baran Road.
                                                   ----Respondents

For Petitioner(s) : Mr. Tapeshwar Pal Singh Parmar, Adv., with Mr. Ankit Kumar, Adv.

For : Mr. Sher Singh Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

23/08/2023

Learned counsel for petitioners prays for

withdrawal of this criminal writ petition.

[2023:RJ-JP:18840] (2 of 2) [CRLW-369/2018]

In view of above, the criminal writ petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /670

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