Giriraj Prasad vs State Of Raj Revenue ...
2023 Latest Caselaw 4055 Raj/2

                                   [2023:RJ-JP:18726]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 13985/2016

                                   Giriraj Prasad s/o Shri Johrimal, aged about 65 years, r/o village
                                   gonera, tehsil kotputli, district jaipur (Rajasthan)
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.State Of Rajasthan through the Secretary to the Government
                                   Revenue Department Government of Rajasthan Government
                                   Secretariat, Jaipur (Rajasthan)
                                   2.Sub Divisional Officer, O/o SDO, Tehsil kotputli, district Jaipur
                                   (Rajasthan)
                                   3.Tehsildar, Tehsil Kotputli, District Jaipur Rajasthan
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Saransh Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to avail all legal remedies

available to him under the law for his grievances raised in the

present writ petition.

Permission as sought for is granted.

For the grievances raised in the present writ petition and so

also the subsequent cause of action, in view of the prayer made

by counsel for the petitioner, the present writ petition is dismissed

as withdrawn with liberty as prayed for.

Since, the main petition has been dismissed, the pending

application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/54

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