Ramji Lal vs Smt Nahni Andors
2023 Latest Caselaw 3983 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 13913/2016

                                   Ramji Lal S/o Late Shri Harprasad, By Caste Kushwah, Mohalla
                                   Hanuman Gali, Gadarpura, Dholpur.
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.         Mst. Nahni W/o Shri Late Natthi Lal
                                   2.         Rambir S/o Late Shri Natthi Lal,
                                   3.         Mangal Singh S/o Natthi Lal, All By Caste Kushwah, R/o
                                              Mohalla Hanuman Gali, Gadarpura, Dholpur.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Bipin Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

22/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is granted.

Accordingly, the writ petition is dismissed as withdrawn.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/21

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