Manraj Gurjar S/O Bhanwar Lal ... vs State Of Rajasthan
2023 Latest Caselaw 3931 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 983/2022
                                   Manraj     Gurjar      S/o      Bhanwar          Lal     Gurjar,   R/o
                                   Negadiya, Rajmahal, Police Station- Dooni, District
                                   Tonk, Rajasthan.
                                                                                            ----Petitioner
                                                                  Versus
                                   State Of Rajasthan, Through P.p.                    ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 985/2022 Pradhan S/o Heera Lal, R/o Kakoria, Police Station - Devli, District Tonk, Rajasthan.

----Petitioner Versus State Of Rajasthan, Through P.p. ----Respondent

For Petitioner(s) : Ms. Anisha Yadav, Adv. For : Mr. Laxman Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

21/08/2023

Learned counsel for petitioners submits that

these criminal misc. petitions have become

infructuous.

In view of above, these criminal misc. petitions

are dismissed as having become infructuous.

(UMA SHANKER VYAS),J DANISH USMANI /787 & 788

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