Omprakash And Ors vs Sub Divisional Officer And Anr ...
2023 Latest Caselaw 3917 Raj/2

[2023:RJ-JP:18498]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 1243/2018

1.       Omprakash Son Of Shri Kanhaiyalal Tiwari
2.       Ramswaroop Son Of Shri Kanhaiyalal Tiwari
3.       Badri Prasad Son Of Shri Kanhaiyalal Tiwari
4.       Jagdish Prasad Son Of Shri Kanhaiyalal Tiwari
5.       Kamlesh Son Of Shri Kanhaiyalal Tiwari
6.       Vimlesh Son Of Shri Kanhaiyalal Tiwari, All R/o Gram
         Rajoli, Tehsil Lalsot, District Dausa.
                                                                   ----Petitioners
                                    Versus
1.       The Sub Divisional Officer, Lalsot District Dausa.
2.       The Chief Executive Officer, Municipal Board Lalsot, Distt.
         Dausa.
                                                                 ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

No one had put in appearance on behalf of the petitioner on

19.08.2023 even in the second round and in the interest of

justice, the matter was adjourned for today.

Even today, no one has appeared on behalf of the petitioner

in the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2023:RJ-JP:18498] (2 of 2) [CW-1243/2018]

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /404

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