Shrichand Meena S/O Harbhajan ... vs Magan Lal S/O Punya ...
2023 Latest Caselaw 3914 Raj/2

                                   [2023:RJ-JP:18397]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13710/2020

                                   Shrichand Meena S/o Harbhajan Meena, Aged About 68 Years,
                                   R/o Old Truck Union Karauli Tehsil And District Karauli (Raj.)
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Magan Lal S/o Punya, R/o Magazine Karauli Tehsil And
                                            District Karauli (Raj.).
                                   2.       Sub-Registrar Karauli, Tehsil And District Karauli.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Jai Prakash Gupta For Respondent(s) : Mr. Malkhan Chaturvedi

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /16

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