Raju Devi Wife Of Late Shri ... vs Mahipal Jangid Son Of Shri ...
2023 Latest Caselaw 3866 Raj/2

[2023:RJ-JP:18558]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 17605/2018
1.       Raju Devi Wife Of Late Shri Ramswaroop, Aged About 43
         Years, Resident Of Ward No. 03, Gusai Ki Dhani, Kari,
         Tehsil Nawalgarh, District Jhunjhunu, Rajasthan
2.       Sushil Son Of Late Shri Ramswaroop, Aged About 25
         Years, Resident Of Ward No. 03, Gusai Ki Dhani, Kari,
         Tehsil Nawalgarh, District Jhunjhunu, Rajasthan
3.       Savitri Daughter Of Late Shri Ramswaroop, Aged About
         23 Years, Resident Of Ward No. 03, Gusai Ki Dhani, Kari,
         Tehsil Nawalgarh, District Jhunjhunu, Rajasthan
4.       Santosh Daughter Of Late Shri Ramswaroop, Aged About
         21 Years, Resident Of Ward No. 03, Gusai Ki Dhani, Kari,
         Tehsil Nawalgarh, District Jhunjhunu, Rajasthan
5.       Omendra Kumar Son Of Late Shri Ramswaroop, Aged
         About 15 Years, Minor Through Natural Guardian Mother
         Raju Devi Wife Of Late Shri Ramswaroop, Resident Of
         Ward No. 03, Gusai Ki Dhani, Kari, Tehsil Nawalgarh,
         District Jhunjhunu, Rajasthan
6.       Maina Daughter Of Late Shri Ramswaroop, Aged About 13
         Years, Minor Through Natural Guardian Mother Raju Devi
         Wife Of Late Shri Ramswaroop, Resident Of Ward No. 03,
         Gusai       Ki    Dhani,        Kari,      Tehsil      Nawalgarh,       District
         Jhunjhunu, Rajasthan
                                                                        ----Petitioners
                                         Versus
1.       Mahipal Jangid Son Of Shri Phoolchand Jangid, Resident
         Of Bala Ka Bas (Birmi), Police Station Bisau, District
         Jhunjhunu, Rajasthan. (Vehicle Owner And Vehicle Driver,
         Maruti No. Rj-18-Cb-1325)
2.       National Insurance Company, Limited, Div. No. 10, Flat
         No.101-106, N-1, Bmc House, Cannaught Place, New
         Delhi-110001,           Regional        Branch       Jatiya    Bazar,    Sikar.
         (Insurance Company Vehicle Maruti No. Rj-18-Cb-1325)
                                                                      ----Respondents

For Petitioner(s) : Mr. Amit Singh Shekhawat For Respondent(s) :

[2023:RJ-JP:18558] (2 of 2) [CW-17605/2018]

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /144

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