Dr Mahesh Chand Sharma Son Of Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 3862 Raj/2

                                   [2023:RJ-JP:18557]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9991/2019

                                   Dr Mahesh Chand Sharma Son Of Shri Hatila Ram Sharma, R/o
                                   R.a.g.    Hospital,    Shipra       Path     Mansarovar,           Jaipur    Presently
                                   Administrator,       Swai    Shyamlanad           Shiksha          Samiti,   110   -B,
                                   Vishveshariya Nagar, Gopalpura Bye-Pass, Jaipur.
                                                                                                           ----Petitioner
                                                                         Versus
                                   State Of Rajasthan, Through Registrar, Society Registration,
                                   Samudayik Kendra, Dev Nagar, Jaipur.
                                                                                                        ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

No one had put in appearance on behalf of the petitioner on

19.08.2023 even in the second round and in the interest of

justice, the matter was adjourned for today.

Even today, no one has appeared on behalf of the petitioner

in the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /413

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