Prem Chand Khatik S/O Shri Ram ... vs State Of Rajasthan
2023 Latest Caselaw 3845 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              7851/2022

                                   Prem Chand Khatik S/o Shri Ram Kishore, Aged
                                   About 42 Years, Resident Of 5/ma/145, Indira
                                   Gandhi Nagar, Jaipur.
                                                                                            ----Petitioner
                                                                  Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Rakesh        Sharma        S/o      Shri        Phool   Chand
                                          Sharma, Resident Of 5/ma/144, Indira Gandhi
                                          Nagar, Jagatpura, Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Kuldeep Aswal, Adv. For : Mr. Prashant Sharma, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/08/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /277

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