Pawan Kumar Goyal vs Vice Chancellor Raj Tech Anr
2023 Latest Caselaw 3843 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 1210/2013

                                   Pawan Kumar Goyal S/o Shri Neelkanth Goyal, Village Post -
                                   Bhabru, Via - Shahpura, Tehsil - Virat Nagar, Diatrict - Jaipur
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.         Vice Chancellor, Rajasthan Technical University, Kota,
                                              Rajasthan
                                   2.         Director, Regional College For Education Research And
                                              Technologies, Isi - 17, Riico Industrial Area, Sita Pura,
                                              Tonk Road, Jaipur
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Ritesh Jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is granted.

The writ petition is dismissed as withdrawn, as prayed.

The pending application, if any, stands disposed of.

(GANESH RAM MEENA),J

Seema/65

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