M Raju vs Sunita Reddy
2023 Latest Caselaw 3836 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              5762/2016

                                   M. Raju, Son Of Motilal, R/o House No. 275-D Block
                                   Transit Camp, Govind Puri, Delhi.
                                                                                           ----Petitioner
                                                                  Versus
                                   Sunita Reddy, Wife Of M. Raju, R/o House No.sd 95,
                                   Shanti Nagar, In Front Of Ncb, Kathipura Road,
                                   Jaipur, Rajasthan.
                                                                                       ----Respondent

For Petitioner(s) : Mr. Sahil Lodiya, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/08/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /332

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