Citation : 2023 Latest Caselaw 3832 Raj/2
Judgement Date : 19 August, 2023
[2023:RJ-JP:18320]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 660/2019
In
S.B. Civil Writ Petition No.24997/2018
1. Shyam Sundar Jangid S/o. Shri Jagdish Prasad, Aged
About 29 Years, R/o Ayodhya Nagar, Opposite Jyoti
Adarsh Vidhya Mandir, Ward No. 1, Dausa.
2. Maneesh Kumar Tiwari S/o Shri Suresh Chand Tiwari,
Aged About 33 Years, R/o 20/205, Saraswati Nagar, Agra
Road, Dausa.
3. Ram Kumar S/o Shri Gopal Prasad, Aged About 31 Years,
R/o Village Dundpuri, Post Khoh Dariba, Tehsil Rajgarh,
District Alwar.
----Petitioners
Versus
1. Smt. Gayatri A. Rathore, The Secretary, Integrated Child
Development Services, Government Of Rajasthan,
Secretariat, Jaipur.
2. Ms. Sushma Arora, The Director, Integrated Child
Development Services, Jal Path, Gandhi Nagar, Jaipur.
3. Shri Bajrang Lal, General Manager, CIS Bureaus Facilities
Services Pvt. Ltd. B-25, Metal Colony, Ambabari, Jaipur.
4. State Of Rajasthan, Through The Secretary, Integrated
Child Development Services, Government Of Rajasthan,
Secretariat, Jaipur.
----Respondents
For Petitioner(s) : Mr. Ritesh Jain for Mr. Jeetendra Kumar Sharma For Respondent(s) : Ms. Sheetal Mirdha, AAG
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
19/08/2023
[2023:RJ-JP:18320] (2 of 2) [CCP-660/2019]
Learned counsel for the petitioners submits that this
contempt petition is rendered infructuous.
The same is dismissed accordingly.
Notices are discharged.
(MAHENDAR KUMAR GOYAL),J
Sudha/19
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!