Munesh Chandra Sharma S/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 3827 Raj/2

                                   [2023:RJ-JP:18351]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 291/2022
                                                                             In
                                                     S.B. Civil Writ Petition No.14295/2021

                                    Munesh Chandra Sharma S/o Leeladhar Sharma, Aged About 53
                                    Years, R/o Iti Wali Gali Krishi Colony (Krishan Colony), Jhalawar
                                    Road, Bhawani Mandi District Jhalawar (Raj.)
                                                                                                      ----Petitioner
                                                                         Versus
                                    1.         State Of Rajasthan, Through Secretary (Department Of
                                               Higher Education), Government Of Rajasthan, Secretariat,
                                               Jaipur
                                    2.         Sh. Bhawani Singh Detha, Secretary, (Department Of
                                               Higher Education), Government Of Rajasthan, Secretariat,
                                               Jaipur (Rajasthan)
                                    3.         Smt Shuchi Tyagi, Commissioner College Education,
                                               Rajasthan Jaipur.
                                    4.         Dr. Raghuraj Parihar, Director College Education, Kota
                                               Region Kota.
                                                                                    ----Respondents/Contemnors

For Petitioner(s) : Mr. Sagar Choudhary for Mr. Sudarshan Kumar Laddha For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Harshit Tiwari

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

19/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/58

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