Ramesh Chand Lodha S/O Shri Jamuna ... vs Hindustan Petroleum Corporation ...
2023 Latest Caselaw 3813 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 16705/2018

                                   Ramesh Chand Lodha S/o Shri Jamuna Lal Lodha, Aged About 24
                                   Years, By Caste - Lodha, R/o - Ward No.20, Near Tower Chabra,
                                   Tehsil Chabra, District Baran
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.         Hindustan Petroleum Corporation Limited, Through Its
                                              Deputy General Manager Jaipur Lpg Regional Office,
                                              Jeevan Nidhi-2, First Floor, Lic Investment Building
                                              (Phase-2) Ambedkar Circle, Bhawani Singh Road, Jaipur
                                   2.         Sales Manager Marketing And Customer Services Sales
                                              Officer, Hindustan Petroleum Corporation Jaipur Region,
                                              Jeevan Nidhi-2, First Floor, Lic Investment Building
                                              (Phase-2) Ambedkar Circle, Bhawani Singh Road, Jaipur
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Vijendra Yadav For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioner,

the writ petition is dismissed as having become infructuous.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/31

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