Kailash Chand S/O Gopal Das vs Smt. Pragya W/O Surendra Sharma ...
2023 Latest Caselaw 3806 Raj/2

                                   [2023:RJ-JP:18375]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 800/2021

                                   Kailash Chand S/o Gopal Das, Aged About 51 Years, R/o Shop Of
                                   Crockery, Near Gayatri Band, Opposite Sunder Dharamshala,
                                   Sabjimandi, Kota (Raj.)
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Smt. Pragya W/o Surendra Sharma, R/o Opposite Sunder
                                            Dharamshala, Sabjimandi, Kota.
                                   2.       Anil Kumar S/o Gopal Das, Aged About 51 Years, R/o
                                            Shop Of Crockery, Near Gayatri Band, Opposite Sunder
                                            Dharamshala, Sabjimandi Kota (Raj.)
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Amit Dadhich For Respondent(s) : Mr. Arvind Kumar Bhardwaj

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/78

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