Tej Singh S/O Nawal Singh vs Narendra Singh S/O Shri Pancham ...
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[2023:RJ-JP:18272]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 13297/2020

Tej Singh S/o Nawal Singh, R/o Bahrawali, Tehsil Rupwas,
District Bharatpur At Present R/o Gandhi Nagar Colony, Sewar
Road, Bharatpur
                                                                    ----Petitioner
                                    Versus
1.       Narendra Singh S/o Shri Pancham Singh, R/o Ashok
         Vihar, Subhash Nagar, Bharatpur
2.       Sunil Kumar S/o Shri Rameshwar Nath, R/o Wasan Gate,
         Bharatpur
3.       Smt. Subhadra W/o Tej Singh, (Deceased)
4.       Smt. Archana Singh W/o Late Shri Manoj Singh D/o Tej
         Singh, R/o Bahrawali, Tehsil Rupwas, District Bharatpur At
         Present R/o Gandhi Nagar Colony, Sewar Road, Bharatpur
5.       Khushbu D/o Tej Singh, R/o Bahrawali, Tehsil Rupwas,
         District Bharatpur At Present R/o Gandhi Nagar Colony,
         Sewar Road, Bharatpur
6.       Jahan Singh S/o Nawal Singh, R/o Bahrawali, Tehsil
         Rupwas, District Bharatpur At Present R/o Gandhi Nagar
         Colony, Sewar Road, Bharatpur
                                                                 ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2023:RJ-JP:18272] (2 of 2) [CW-13297/2020]

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /82

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