Smt. Bhagwati Devi W/O Late Sh. ... vs Mohit Kumar Sharma S/O Sh. ...
2023 Latest Caselaw 3732 Raj/2

                                   [2023:RJ-JP:18137]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13599/2021

                                   Smt. Bhagwati Devi W/o Late Sh. Vishveshwar Dayal Gupta,
                                   Aged About 75 Years, R/o Makaan No. 60, Arya Nagar, Alwar,
                                   Rajasthan.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Mohit Kumar Sharma S/o Sh. Chandrshekhar Sharma,
                                            Aged About 31 Years, R/o Malan Ki Gali, Alwar, Rajasthan.
                                   2.       Rajendra Gupta S/o Late Sh. Vishveshwar Dayal Gupta,
                                            Aged About 57 Years, R/o Makaan No. 60, Arya Nagar,
                                            Alwar, Rajasthan.
                                   3.       Manoharlal Gupta S/o Late Sh. Vishveshwar Dayal Gupta,
                                            Aged About 53 Years, R/o Makaan No. 60, Arya Nagar,
                                            Alwar, Rajasthan.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Nagendra Sharma for Mr. Ajay Goyal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /91

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