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Vandana Pareek vs Akhil Jain And Others ...
2023 Latest Caselaw 3721 Raj/2

Citation : 2023 Latest Caselaw 3721 Raj/2
Judgement Date : 17 August, 2023

Rajasthan High Court
Vandana Pareek vs Akhil Jain And Others ... on 17 August, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:18027]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 992/2013

                                           In

                     S.B. Civil Writ Petition No.3157/2012

Vandana Pareek D/o Shri Pratap Narain Vyas, aged about 52
years, R/o 40/160, Swarn Path, Mansarovar, Jaipur, Rajasthan
                                                                     ----Petitioner
                                        Versus
1.       Shri Akhil Jain, Chief Engineer Administration, Public
         Health And Engineering Department, Jaipur
2.       Shri Dinesh Sharma, Additional Chief Engineer, Public
         Health And, Engineering Department Jaipur Region, Jyoti
         Nagar, Jaipur
3.       Shri Ashok Bansal, Superintending Engineer, Public Health
         And Engineering, Department, City Circle, Gandhi Nagar,
         Jaipur
                                                ----Contemnors-Non-Petitioners


For Petitioner(s)             :     Mr. C.P. Sharma
For Respondent(s)             :     Ms. Archana for

Mr. Anil Mehta, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/08/2023

In view of interim order of his Court dated 26.07.2022

passed in S.B. Review (Writ) No.72/2015, learned counsel for the

petitioner wants to withdraw this contempt petition with liberty to

get it revived if the need so arises.

The prayer is not opposed by the learned counsel for the

respondents.

[2023:RJ-JP:18027] (2 of 2) [CCP-992/2013]

In view thereof, this contempt petition is dismissed with

liberty as aforesaid.

The pending applications no.1/2019 & 1/2022 also stands

disposed of.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/29

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