Ravi Shanker Sharma vs The Additional District Judge And ...
2023 Latest Caselaw 3702 Raj/2

[2023:RJ-JP:18094]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 14723/2015

Ravi Shanker Sharma S/o Late Shri Vijay Shanker, aged about
66 years, R/o House No.836, Gali of SBBJ, Chaura Rasta, Jaipur
                                                                 ----Petitioner
                                    Versus
    1. Arya Samaj, Kishanpole Bazar, Jaipur through Pradhan Arya
       Samaj, Jaipur
                                                     .........Plaintiff-respondent

2. Kripa Shanker S/o late Shri Vijay Shanker Shastri R/o House No.836 Gali of SBBJ, Chaura Rasta, Jaipur.

3. Udai Shanker S/o Late Shri Vijay Shanker Shastri, R/o House No.836 Gali of SBBJ, Chaura Rasta, Jaipur

4. Devi Shanker S/o Late Shri Vijay Shanker Shastri, R/o House No.836 Gali of SBBJ, Chaura Rasta, Jaipur

5. Mani Shanker S/o Late Shri Vijay Shanker Shastri, R/o House No.836 Gali of SBBJ, Chaura Rasta, Jaipur

6. Smt. Urmila D/o Late Shri Vijay Shanker Shastri, wife of Shri Indra Dayal Sharma, R/o near Rathkhana School, Gangori Bazar, jaipur

----Proforma-Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2023:RJ-JP:18094] (2 of 2) [CW-14723/2015]

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /2

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