Mahesh Chand Sharma vs Smt Damyanti Sharma ...
2023 Latest Caselaw 3697 Raj/2

                                   [2023:RJ-JP:18101]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14277/2017

                                   Mahesh Chand Sharma Son Of Shri Sammat Sharma, Resident
                                   Of House No. K-434 Kha, Shakti Nagar Aam Ka Talab, Naaka
                                   Madar, Ajmer
                                                                                                              ----Petitioner
                                                                             Versus
                                   Smt. Damyanti Sharma Wife Of Mahesh Chand Sharma, House
                                   No. 244, Gali No. 3, Shakti Nagar, Aaam Ka Talab, Naaka
                                   Maadar, Ajmer
                                                                                                            ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /38

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