Kapil Regar vs Smt Beenu Gupta And Ors ...
2023 Latest Caselaw 3691 Raj/2

                                   [2023:RJ-JP:18060]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 623/2017

                                                                               In

                                                        S.B. Civil Writ Petition No.3194/2017

                                   Kapil Regar S/o Shri Lal Chand, aged about 34 years, R/o D-13,
                                   Shivaji Nagar, Baran, Rajasthan.
                                                                                                        ----Petitioner
                                                                           Versus
                                   1.         Smt. Beenu Gupta, Principal Secretary, Government Of
                                              Rajasthan, Department Of Medical And Health Govt.
                                              Secretariat, Jaipur Rajasthan.
                                   2.         Shri_V.k. Mathur Director Medical And Health Services,
                                              Swasthya Bhawan, Tilak Marg Jaipur .raj.
                                   3.         Shri Ramniwas Jat, Additional Director ,administration
                                              Medical And Health Services, Swasthya Bhawan, Tilak
                                              Marg, Jaipur (Raj)
                                   4.         The State of Rajasthan through its Chief Secretary, Govt.
                                              of Raj. Secretariat, Jaipur (Rajasthan)
                                                                                      ----Respondents/contemnors

For Petitioner(s) : Mr. R.S. Bhardwaj For Respondent(s) : Dr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/51

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